Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(8) in The West Bengal Correctional Services Act, 1992

(8)The State Government may, in the manner prescribed, provide for such other hygienic and sanitary measures as it may deem fit.