Section 6 in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989
6. Distributor's obligation to sell.
- No authorised Retail Distributor shall refuse to sell Government scheduled commodities during business hours fixed by the District Magistrate on the presentation to him of a valid identity card to the extent of the amount of Scheduled Commodities due on the card or to the extent of his stock, whichever is less.
