Section 89(1)(i) in Nagpur Improvement Trust Act, 1936

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Maharashtra - Subsection

Section 89(1)(i) in Nagpur Improvement Trust Act, 1936

(i)to prescribe and define the mutual relations to be observed between the Trust and any other local authorities in any matter in which they are both interested or concerned,

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State of Maharashtra - Subsection

Section 89(1)(i) in Nagpur Improvement Trust Act, 1936