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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in The West Bengal Employment Scheme Loans (Recovery) Act, 1976

(a)"Additional Employment Programme" means a programme of the State Government to provide self employment opportunities to educated unemployed persons in West Bengal by assisting them to develop bankable projects and by supporting the projects by advancing margin money loans ;