Calcutta High Court
Amitava Chatterjee vs West Bengal Financial Corporation & Ors on 29 April, 2014
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
ORDER SHEET
WP No. 502 of 2009
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
AMITAVA CHATTERJEE
Versus
WEST BENGAL FINANCIAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE TAPABRATA CHAKRABORTY
Date : 29th April, 2014.
Appearance :
Mr. Mrinal Kanti Chatterjee, Advocate.
Ms. S. Mukhopadhyay, Advocate.
... for the petitioner.
Mr. Gourab Kumar Basu, Advocate.
... for the WBFC The Court : An adjournment had been sought for on behalf of the petitioner. List this matter for further consideration under the same heading on 13th May, 2014.
( TAPABRATA CHAKRABORTY, J.) rnc.