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Calcutta High Court

Amitava Chatterjee vs West Bengal Financial Corporation & Ors on 29 April, 2014

Author: Tapabrata Chakraborty

Bench: Tapabrata Chakraborty

                               ORDER SHEET

                           WP No. 502 of 2009

                      IN THE HIGH COURT AT CALCUTTA

                     Constitutional Writ Jurisdiction

                              ORIGINAL SIDE


                           AMITAVA CHATTERJEE

                                  Versus

                 WEST BENGAL FINANCIAL CORPORATION & ORS.


       BEFORE:

       The Hon'ble JUSTICE TAPABRATA CHAKRABORTY

Date : 29th April, 2014.

Appearance :

Mr. Mrinal Kanti Chatterjee, Advocate.
Ms. S. Mukhopadhyay, Advocate.
... for the petitioner.
Mr. Gourab Kumar Basu, Advocate.
... for the WBFC The Court : An adjournment had been sought for on behalf of the petitioner. List this matter for further consideration under the same heading on 13th May, 2014.
( TAPABRATA CHAKRABORTY, J.) rnc.