Section 79 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
79. When fee should be credited to the University.
- (i) Unless the Committee by special order or otherwise directs, one-third of any fee in excess of Rs. 400/- or, if a recurring fee, of Rs. 250/- a year paid to a teacher shall be credited to general revenues of the University.(ii)This rule does not apply to fees received by teacher from Universities or other examining bodies in return for their services as examiners.(iii)Non-recurring or recurring fees shall be dealt with separately and should not be added, for the purposes of crediting one-third to general revenues under this rule.
