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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(w) in Tamil Nadu Music and Fine Arts University Act, 2013

(w)to accept, on behalf of the University, endowments, bequests, donations, grants and transfers of any movable and immovable properties made to it;