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[Cites 0, Cited by 0] [Section 12(16)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(16)(c) in The First Statutes of the Footwear Design and Development Institute

(c)overseeing the arrangements for the conduct of examinations, appointment of examiners, moderators, tabulators and other matters relating to the examinations;