Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Lk vs State on 2 May, 2012

Author: D.H.Waghela

Bench: D.H.Waghela

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
		   Print
				          

  


	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	


 


	 

SCA/7803/1997	 1/ 1	ORDER 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 7803 of 1997
 

With


 

SPECIAL
CIVIL APPLICATION No. 5117 of 2005
 

 
 
=========================================================

 

LK
VALA - Petitioner(s)
 

Versus
 

STATE
OF GUJARAT & 1 - Respondent(s)
 

=========================================================
 
Appearance
: 
MR
RD RAVAL for
Petitioner(s) : 1, 
MR RAKESH R PATEL ASSTT GOVERNMENT PLEADER for
Respondent(s) : 1, 
MS SEJAL K MANDAVIA for Respondent(s) :
2, 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE D.H.WAGHELA
		
	

 

 
 


 

Date
: 02/05/2012 

 

 
ORAL
ORDER 

None present for the petitioner, even as the matters were called out twice during the course of the day. Hence, dismissed and Rule is discharged. Interim relief is vacated, with no order as to costs.

Sd/-

( D.H.Waghela, J.) (KMG Thilake)     Top