Gujarat High Court
Lk vs State on 2 May, 2012
Author: D.H.Waghela
Bench: D.H.Waghela
Gujarat High Court Case Information System
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SCA/7803/1997 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 7803 of 1997
With
SPECIAL
CIVIL APPLICATION No. 5117 of 2005
=========================================================
LK
VALA - Petitioner(s)
Versus
STATE
OF GUJARAT & 1 - Respondent(s)
=========================================================
Appearance
:
MR
RD RAVAL for
Petitioner(s) : 1,
MR RAKESH R PATEL ASSTT GOVERNMENT PLEADER for
Respondent(s) : 1,
MS SEJAL K MANDAVIA for Respondent(s) :
2,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE D.H.WAGHELA
Date
: 02/05/2012
ORAL
ORDER
None present for the petitioner, even as the matters were called out twice during the course of the day. Hence, dismissed and Rule is discharged. Interim relief is vacated, with no order as to costs.
Sd/-
( D.H.Waghela, J.) (KMG Thilake) Top