Chattisgarh High Court
Budhu Singh vs Dripnath Singh (Died) 59 ... on 30 November, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
SECOND APPEAL No. 309 of 2018
1. Budhu Singh S/o Maku Singh, Aged About 55 Years Cast- Rautiya,
Occupation Agriculture, R/o Village Banstala, Ph. No.-19, Rnm No-
Kastura, Tahsil Kunkuri, District Jashpur (Chhattisgarh), District :
Jashpur, Chhattisgarh
2. Dholar Bai (Died) W/o Jagmohan, Aged About 45 Years Cast-
Rautiya, Occupation Agriculture, R/o Village Banstala, Ph. No.-19,
Rnm No- Kastura, Tahsil Kunkuri, District Jashpur (Chhattisgarh),
District : Jashpur, Chhattisgarh
3. Bankunvair (Died) W/o Maku Singh, Aged About 80 Years Cast-
Rautiya, Occupation Agriculture, R/o Village Banstala, Ph. No.-19,
Rnm No- Kastura, Tahsil Kunkuri, District Jashpur (Chhattisgarh),
District : Jashpur, Chhattisgarh
4. Sukhnath S/o Dalpait Singh, Aged About 70 Years Cast- Rautiya,
Occupation Agriculture, R/o Village Banstala, Ph. No.-19, Rnm No-
Kastura, Tahsil Kunkuri, District Jashpur (Chhattisgarh), District :
Jashpur, Chhattisgarh
5. Chuiya Singh (Died) S/o Dalpait Singh Aged About 65 Years
Through Legal Representatives-
5.1 - Vijaydhar S/o Late Ghuiya Caste Rautiya, Occupation
Agriculture, R/o Village Banstala, P.H. No. 19, R.N.M.- Kastura,
Tahsil Kunkuri, District Jashpur Chhattisgarh.
5.2 - Gajadhar S/o Late Ghuiya Caste Rautiya, Occupation
Agriculture, R/o Village Banstala, P.H. No. 19, R.N.M.- Kastura,
Tahsil Kunkuri, District Jashpur Chhattisgarh.
6. Pandu Singh (Died) S/o Dalpait, Aged About 60 Years Through
Legal Representative-
6.1 - Sukhmani Jaoje Late Pandu Ram, Caste Rautiya, R/o Village
Banstala, Tahsil Kunkuri, District Jashpur Chhattisgarh.
7. Jablu Singh S/o Dalpait Singh, Aged About 57 Years Cast- Rautiya,
Occupation Agriculture, R/o Village Banstala, Ph. No.-19, Rnm No-
Kastura, Tahsil Kunkuri, District Jashpur (Chhattisgarh), District :
Jashpur, Chhattisgarh
8. Kameshwar Singh S/o Menghnath Singh, Aged About 40 Years
Cast- Rautiya, Occupation Agriculture, R/o Village Banstala, Ph.
No.-19, Rnm No- Kastura, Tahsil Kunkuri, District Jashpur
(Chhattisgarh), District : Jashpur, Chhattisgarh
9. Brijlal Singh S/o Menghnath Singh Aged About 35 Years Cast-
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Rautiya, Occupation Agriculture, R/o Village Banstala, Ph. No.-19,
Rnm No- Kastura, Tahsil Kunkuri, District Jashpur (Chhattisgarh),
District : Jashpur, Chhattisgarh
10. Lilambhar Singh S/o Menghnath Singh, Aged About 32 Years
Cast- Rautiya, Occupation Agriculture, R/o Village Banstala, Ph.
No.-19, Rnm No- Kastura, Tahsil Kunkuri, District Jashpur
(Chhattisgarh), District : Jashpur, Chhattisgarh
11. Ram Singh S/o Jagmohan Singh, Aged About 25 Years
Cast- Rautiya, Occupation Agriculture, R/o Village Banstala, Ph.
No.-19, Rnm No- Kastura, Tahsil Kunkuri, District Jashpur
(Chhattisgarh), District : Jashpur, Chhattisgarh
12. Devsingh S/o Jagmohan Singh, Aged About 22 Years Cast-
Rautiya, Occupation Agriculture, R/o Village Banstala, Ph. No.-19,
Rnm No- Kastura, Tahsil Kunkuri, District Jashpur (Chhattisgarh),
District : Jashpur, Chhattisgarh
---- Petitioners
Versus
1. Dripnath Singh (Died) S/o Budhnath Singh, Aged About 75 Years
Through Legal Representative-
1.1 - Lakhpati Bai (Died) W/o Dripnath Singh, Aged About 75 Years
R/o Village Bangurkela, Tahsil Kunkuri, District Jashpur
Chhattisgarh., District : Jashpur, Chhattisgarh
1.2 - Fulmati Bai W/o Ugreshwar, Aged About 36 Years R/o Village
Bangurkela, Tahsil Kunkuri, District Jashpur Chhattisgarh., District :
Jashpur, Chhattisgarh
1.3 - Sumti Bai D/o Dripnath, Aged About 33 Years R/o Village
Kendeapani, Tahsil Kunkuri, District Jashpur Chhattisgarh.,
District : Jashpur, Chhattisgarh
1.4 - Kalawati D/o Dripnath, Aged About 27 Years R/o Village
Banskala, Tahsil Kunkuri, District Jashpur Chhattisgarh., District :
Jashpur, Chhattisgarh
2. Bhundu (Died) S/o Budhnath, Aged About 65 Years Through Legal
Representative-
2.1 - Shyamsundar S/o Bhundu Aged About 40 Years, R/o Village
Banstala, Tahsil Duldula, District Jashpur (C.G.)
2.2 - Ajit Singh S/o Bhundu Aged About 28 Years, R/o Village
Banstala, Tahsil Duldula, District Jashpur (C.G.)
2.3 - Ranjit Singh S/o Bhundu Aged About 24 Years, R/o Village
Banstala, Tahsil Duldula, District Jashpur (C.G.)
2.4 - Mr Sukhmani W/o Bhundu Aged About 60 Years, R/o Village
Banstala, Tahsil Duldula, District Jashpur (C.G.)
2.5 - Urmila D/o Bhundu Aged About 30 Years, R/o Village
Banstala, Tahsil Duldula, District Jashpur (C.G.)
2.6 - Fulmani D/o Bhundu, Aged About 28 Years, R/o Village
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Banstala, Tahsil Duldula, District Jashpur (C.G.)
2.7 - Rijni D/o Bhundu Aged About 26 Years, R/o Village
Chherdand, Tahsil Duldula, District Jashpur (C.G.)
3. Rameshwar S/o Satyanarayan, Aged About 50 Years
4. Guleshwar S/o Lalu Narayan Aged About 50 Years
5. Baneshwar (Died) S/o Lalu Narayan, Aged About 45 Years
Through Legal Representative-
5.1 - Dhanurjay S/o Late Baneshwar Aged About 40 Years, R/o
Village Banstala, Tahsil Duldula, District Jashpur (C.G.)
5.2 - Rukhmani D/o Late Baneshwar Aged About 35 Years, R/o
Village Banstala, Tahsil Duldula, District Jashpur (C.G.)
5.3 - Kaushilya D/o Late Baneshwar Aged About 30 Years, R/o
Village Banstala, Tahsil Duldula, District Jashpur (C.G.)
5.4 - Sunila D/o Late Baneshwar Aged About 25 Years, R/o Village
Banstala, Tahsil Duldula, District Jashpur (C.G.)
5.5 - Jayanti D/o Late Baneshwar Aged About 20 Years, R/o
Village Banstala, Tahsil Duldula, District Jashpur (C.G.)
5.6 - Sushila W/o Late Baneshwar Aged About 60 Years, R/o
Village Banstala, Tahsil Duldula, District Jashpur (C.G.)
6. Kupnath (Died) S/o Lalu Narayan, Aged About 47 Years Through
Legal Representative-
6.1 - Sukhmani Bai W/o Krishnath Singh, Aged About 45 Years,
R/o Village Banstala, Tahsil Duldula
7. Jairam Aged About 40 Years S/o Lalunarayan,
8. Devmati Aged About 75 Years Wd/o Gangadhar
9. Bimla Devi (Died) W/o Gangadhar, Aged About 40 Years Through
Legal Representative-
9.1 - Prahlad Singh S/o Chaitnath Singh, Aged About 21 Years, R/o
Village Banstala
9.2 - Prakash Singh S/o Chaitnath Singh, Aged About 19 Years,
R/o Village Banstala
9.3 - Sangita D/o Chaitnath Singh, Aged About 30 Years, R/o
Village Banstala,
9.4 - Basanti D/o Chaitnath Singh, Aged About 28 Years, R/o
Village Banstala
9.5 - Reshma D/o Chaitnath Singh, Aged About 26 Years, R/o
Village Banstala
10. Vidyadhar Aged About 75 Years S/o Jagatpal
11. Bali Narayan (Died) S/o Raghubar, Aged About 80 Years
Through Legal Representative-
11.1 - (A) Chameshwar Singh S/o Bali Narayan, aged about 50
years,
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(B) Baleshwar Singh S/o Bali Narayan, aged about 48 years,
(C) Smt. Fulwati Bai W/o Bali Narayan, aged about 75 years
(died)
12. Sukhdev (Died) S/o Raghuvar, Aged About 70 Years
Through Legal Representative-
12.1 - Dhananjay S/o Sukhdev, Aged About 25 Years, R/o Village
Banstala, Tahsil Duldula
12.2 - Lalchandra S/o Sukhdev, Aged About 23 Years, R/o Village
Banstala, Tahsil Duldula
12.3 - Tilakchandra S/o Sukhdev, Aged About 21 Years, R/o Village
Banstala, Tahsil Duldula
12.4 - Mu. Manjhari Wd/o Sukhdev Aged About 50 Years, R/o
Village Banstala, Tahsil Duldula
12.5 - Tulsi Bai D/o Sukhdev, Aged About 30 Years , R/o Village
Banstala, Tahsil Duldula, District Jashpur (C.G.)
13. Dineshwar (Died) S/o Raghuvar Singh, Aged About 60 Years
Through Legal Representatives-
(A)Prem Kumar S/o Dineshwar, R/o Village Devri, Tahsil Kansabel,
District Jashpur (C.G.)
(B)Rajkumar S/o Dineshwar, R/o Village Potkosemar, Tahsil
Duldula, District Jashpur (C.G.)
(C)Shivkumar S/o Dineshwar, R/o Village Banstala, Tahsil Kunkuri,
District Jashpur (C.G.)
(D) Saraswati Wd/o Dineshwar (Died)
14. Dhankuvar (Died) Wd/o Dhaneshwar, Aged About 70 Years
(died)
15. Kaleshwar S/o Dhaneshwar, Aged About 45 Years Caste
Rautiya, Occupation Agriculture, R/o Village Banstala, P.H. No. 19,
R.N.M.- Kastura, Tahsil Kunkuri, District Jashpur Chhattisgarh.,
District : Jashpur, Chhattisgarh
16. State Of Chhattisgarh Through The Collector Jashpur,
District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
--- Respondents/Defendants
For Petitioner : Mr. Akhilesh Kumar, Advocate. For Respondent No.16/State : Mr. Ashish Surana, PL Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 30/11/18 5
1. Learned counsel for the appellants seeks permission of this Court to withdraw this second appeal with liberty to file fresh with no defaults.
2. The prayer is fair and reasonable.
3. Accordingly, the second appeal is dismissed as withdrawn with aforesaid liberty reserved in favour of the appellants.
SD/-
(Sanjay K. Agrawal) Judge Priyanka