Supreme Court - Daily Orders
Pt. B.D. Sharma University Of Health ... vs Nitin on 3 May, 2019
Bench: Arun Mishra, Navin Sinha
ITEM NO.31 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14364/2019
(Arising out of impugned final judgment and order dated 12-09-2018
in CWP No. 17535/2018 16-11-2018 in CM No. 14670/2018 passed by the
High Court of Punjab & Haryana at Chandigarh)
PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES Petitioner(s)
VERSUS
NITIN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.68656/2019-CONDONATION OF DELAY
IN FILING and IA No.68657/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 03-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Neeraj Kumar Jain,Sr.Adv.
Mr. Praveen Sharma,Adv.
Mr. Umang Shankar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice confined to the question that whether admission to be given in the current session or for the next year, returnable on 02.07.2019.
Dasti service, in addition, is permitted.
(NARENDRA PRASAD) Signature Not Verified (JAGDISH CHANDER) COURT MASTER Digitally signed by COURT MASTER NARENDRA PRASAD Date: 2019.05.04 13:16:51 IST Reason: