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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Telangana - Subsection

Section 76(e) in Telangana Panchayat Raj Act, 2018

(e)allow the water from a sink, sewer, drain, engine or boiler, or any other offensive matter belonging to him or flowing from any building or land belonging to or occupied by him, to pass into any place set apart as aforesaid or set apart for bathing or for washing clothes.