Gujarat High Court
Patel Rameshbhai Vithalbhai vs The State Of Gujarat on 12 September, 2006
Author: Ravi R.Tripathi
Bench: Ravi R.Tripathi
CR.RA/507/2004 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL REVISION APPLICATION No. 507 of 2004
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PATEL RAMESHBHAI VITHALBHAI
Versus
THE STATE OF GUJARAT
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Appearance :
MR MEHUL SHARAD SHAH for the Petitioner
MR AJ DESAI, ADDITIONAL PUBLIC PROSECUTOR for the Respondent
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CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI
Date : 12/09/2006
ORAL ORDER
At the request of Mr.Mehul S.Shah, learned advocate for the petitioner, the matter is adjourned to 28.09.2006.
(RAVI R.TRIPATHI, J.) *Shitole