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Gujarat High Court

Patel Rameshbhai Vithalbhai vs The State Of Gujarat on 12 September, 2006

Author: Ravi R.Tripathi

Bench: Ravi R.Tripathi

CR.RA/507/2004                   1/1                             ORDER


            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         CRIMINAL REVISION APPLICATION No. 507 of 2004

=========================================================
               PATEL RAMESHBHAI VITHALBHAI
                           Versus
                   THE STATE OF GUJARAT
=========================================================
Appearance :
MR MEHUL SHARAD SHAH for the Petitioner
MR AJ DESAI, ADDITIONAL PUBLIC PROSECUTOR for the Respondent
=========================================================
           CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI



                         Date : 12/09/2006


ORAL ORDER

At the request of Mr.Mehul S.Shah, learned advocate for the petitioner, the matter is adjourned to 28.09.2006.

(RAVI R.TRIPATHI, J.) *Shitole