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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(d) in The Rules for the Grant of Marriage Advance to Coimbatore Municipal Corporation Employees

(d)In advance granted to an employee shall be subject to summary recovery, if it is proved subsequently that it was not utilised tor the purpose for which it was sanctioned;