Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(5) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(5)Loan and advance shall be given to members of the service posted in Market Committee from this fund with the sanction of Chief Accounts Officer.Chapter-IV Procedure for Keeping Account