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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(1)(e) in The Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974

(e)entered into any other transaction of such an onerous nature as to cause a loss to or impose a liability on the company exceeding any benefit accruing to the company; or