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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxiii) in The Haryana New Mandi Townships Building Rules, 1967

(xxiii)"mamti" means the small structure erected on the roof of a building at the head of a stair-case to protect such staircase from the weather or to accommodate the machinery of lifts projecting above the general level of these roof;