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[Cites 0, Cited by 55] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(g) in The Electricity Act, 2003

(g)that the tariff progressively reflects the cost of supply of electricity and also, reduces cross-subsidies in the manner specified by the Appropriate Commission;the promotion of co-generation and generation of electricity from renewable sources of energy;
(i)the National Electricity Policy and tariff policy: