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Punjab-Haryana High Court

Punjab State Transmission Corpn. Ltd. ... vs Rakesh Kumar Sharma And Ors on 2 August, 2016

106         CM No.2744 of 2016 in
            LPA No.235 of 2015
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Punjab State Transmission Corporation Limited and another versus Rakesh Kumar Sharma and others

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Present : Mr.Ramandeep Singh Pandher, Advocate, for the applicant-respondent Nos.17 & 19.

*** For the reasons mentioned in the application, the same is allowed subject to all just exceptions and the documents (RA-15/1 to RA- 15/3) are taken on record.

CM stands disposed of.


                                                 (SURYA KANT)
                                                     JUDGE


August 02, 2016                              (SUDIP AHLUWALIA)
      mohinder                                     JUDGE




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