Punjab-Haryana High Court
Punjab State Transmission Corpn. Ltd. ... vs Rakesh Kumar Sharma And Ors on 2 August, 2016
106 CM No.2744 of 2016 in
LPA No.235 of 2015
---
Punjab State Transmission Corporation Limited and another versus Rakesh Kumar Sharma and others
----
Present : Mr.Ramandeep Singh Pandher, Advocate, for the applicant-respondent Nos.17 & 19.
*** For the reasons mentioned in the application, the same is allowed subject to all just exceptions and the documents (RA-15/1 to RA- 15/3) are taken on record.
CM stands disposed of.
(SURYA KANT)
JUDGE
August 02, 2016 (SUDIP AHLUWALIA)
mohinder JUDGE
1 of 1
::: Downloaded on - 14-09-2016 03:57:01 :::