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State of Punjab - Section

Section 92 in Punjab Jail Manual, 1996

92. Persons included in the word "Deputy Superintendent".

- For the purpose of duty, the expression 'Deputy Superintendent' shall be deemed to include Deputy Superintendent Grade I, Senior Assistant Superintendent, Assistant Superintendent, Welfare Officer, Sub-Assistant Superintendent and every person for the time being performing all or any of the functions or duties of a Deputy Superintendent, in regard to the functions or duties so performed.