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[Cites 0, Cited by 6] [Entire Act]

State of Telangana - Section

Section 20 in Telangana Court-fees and Suits Valuation Act, 1956

20. Suits for money.

- In a suit for money (including a suit for damages or compensation, or arrears of maintenance, of annuities, or of other sums payable periodically), fee shall be computed on the amount claimed.