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Bombay High Court

Smt. Bandana Anil Shukla And Anr vs Union Of India Thr The General Manager, ... on 31 January, 2020

Author: V. G. Bisht

Bench: V. G. Bisht

                                                                                   15-FA-508-2018.odt


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                             FIRST APPEAL NO. 508 OF 2018

              Smt. Bandana Anil Shukla and Anr.                         ... Appellants
                          Versus
              Union of India through
              The General Manager, Western Railway                      ... Respondent

              Mr. Mohan Rao, for the Appellant.
              Mr. T.C. Subramaniam a/w Navin Bagul i /b T. J. Pandian, for the
              Respondent.

                                         CORAM : V. G. BISHT, J.

DATED : 31ST JANUARY, 2020. P.C. Heard.

2 Admit.

3 Call Record and Proceedings.

( V. G. BISHT, J.) Rekha Patil 1 of 1 ::: Uploaded on - 01/02/2020 ::: Downloaded on - 02/02/2020 00:47:50 :::