Bombay High Court
Smt. Bandana Anil Shukla And Anr vs Union Of India Thr The General Manager, ... on 31 January, 2020
Author: V. G. Bisht
Bench: V. G. Bisht
15-FA-508-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 508 OF 2018
Smt. Bandana Anil Shukla and Anr. ... Appellants
Versus
Union of India through
The General Manager, Western Railway ... Respondent
Mr. Mohan Rao, for the Appellant.
Mr. T.C. Subramaniam a/w Navin Bagul i /b T. J. Pandian, for the
Respondent.
CORAM : V. G. BISHT, J.
DATED : 31ST JANUARY, 2020. P.C. Heard.
2 Admit.
3 Call Record and Proceedings.
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