Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act] State of Goa - Subsection Section 56(1)(b) in Goa Value Added Tax Rules, 2005 (b)a degree examination of any foreign university recognized by any Indian University as equivalent to the degree examination mentioned in clause (a) above; or