Section 11(3) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006
(3)The Vice-Chancellor shall hold office for a period of three years which may be renewed for not more than one term:Provided that no person shall, be appointed to, or continue in, the office of the Vice-Chancellor if she has attained the age of [sixty-eight years] [Amended by 21st E.C. Reso. No.27 dated 17.6.10 and the assent of Governor Chancellor received on 12/05/10.].
