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State of Gujarat - Section

Section 48 in The Shree Somnath Sanskrit University Act, 2005

48. Honorary degrees.

- If, on the recommendation of the Academic Council, not less than two-thirds of the members of the Executive Council recommended that an honorary degree, or other academic distinction be conferred on any person on the ground that he is, in their opinion, by reason of eminent position and attainments a fit and proper person to receive such degree or other academic distinction and the recommendation is confirmed by the Chancellor, the Executive Council may confer on such persons the hororary degree or other academic distinction so recommended without requiring him to undergo any examination.