Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 113 in Indian Companies Act, 1913 113. Index to register of mortgages and charges:- The registrar shall keep a chronological index, prescribed form and with the prescribed particulars, of the mortgages or charges registered with him under this Act.
