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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(3)(c) in The West Bengal Correctional Services Act, 1992

(c)on the measures for eradication of vices of corruption, smuggling, sexual depravity, and ill-treatment of prisoners (including extraction of money from the prisoners’ relatives);