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[Cites 0, Cited by 0] [Section 26C(6)] [Section 26C] [Entire Act]

Bengal Presidency - Subsection

Section 26C(6)(c) in Bengal Tenancy Act, 1885

(c)"transferor" includes a person whose interest in a holding or portion or share thereof has terminated in the circumstances mentioned in sub-section (2) or sub-section (3).