Chattisgarh High Court
Anil Kumar Trivedi vs State Of Chhattisgarh 10 Cra/2018/1999 ... on 1 October, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRMP No. 402 of 2017
Anil Kumar Trivedi Versus State Of Chhattisgarh and others
1-10-2019 None for the petitioner.
Shri V.K. Agrawal, PL for the respondents No. 1, 14, 17.
I.A. No. 1/2019.
This is an application preferred by the petitioner for condonation of delay in payment of PF.
On due consideration, I.A. No. 1/2019 is allowed. The delay in payment of PF is condoned.
Registry to proceed further in the matter.
Sd/-
(Sharad Kumar Gupta) Judge Pathak