Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Goa - Subsection Section 16(iii) in The Goa Private Security Agencies Rules, 2008 (iii)by relying on the report received from the police authorities signed under the authority of the District Superintendent of Police or any officer of the equivalent or higher rank.
