Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 459] [Entire Act] Union of India - Subsection Section 459(2) in The Merchant Shipping Act, 1958 (2)There shall be paid to the members of any such committee such travelling and other allowances as the Central Government may fix.
