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Bombay High Court

Hardas @ Haridas Ramdas Udasi And Others vs The State Of Maharashtra, Through The ... on 7 January, 2022

Bench: Sunil B. Shukre, Anil L. Pansare

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2946 OF 2020

 Hardas @ Haridas Ramdas Udasi And Others ....PETITIONER
             V/S
 The State Of Maharashtra, Through The   ....RESPONDENT

Secretary Urban Development Department, Mumbai And Others G. K. MUNDHADA for Petitioner (FOR R 4) for Respondent CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE ANIL L. PANSARE, JJ DATE : 7th January, 2022 P.C. :

s.o.four weeks.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 07/01/2022 ::: Downloaded on - 08/01/2022 06:38:54 :::