Madhya Pradesh High Court
Geetabai vs The State Of Madhya Pradesh on 22 August, 2019
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 CRA-5134-2019 The High Court Of Madhya Pradesh CRA-5134-2019 (GEETABAI Vs THE STATE OF MADHYA PRADESH) 6 Indore, Dated : 22-08-2019 Parties through their counsel. Synopsis were to be submitted by both sides however, same has not been made available and time has been sought.
As prayed, list the matter on 27.08.2019.
(SHAILENDRA SHUKLA) JUDGE gp Digitally signed by Geeta Pramod Date: 24/08/2019 10:28:53