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State of Rajasthan - Section

Section 9 in The State Capital Investment Subsidy Scheme for New Industries, 1990

9.

Those industrial units which have been sanctioned subsidy under any other capital investment subsidy scheme will not be eligible for subsidy under this scheme. Expansion or diversification as defined in this scheme and undertaken by the existing unit during the operative period of this scheme in the eligible areas will be entitled for subsidy under this scheme.