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[Cites 0, Cited by 0] [Section 742(6)] [Section 742] [Entire Act]

Bengal Presidency - Subsection

Section 742(6)(d) in Police Regulations, Bengal , 1943

(d)The Central Recruitment Board will interview each of the candidates who have duly qualified themselves in the examination as in clause (c) above either of the current year or of previous years but not yet included in the Approved List and also candidates exempted under clause (e) below for a personality test, which will also include a scrutiny of the service records of the officers. The maximum marks of this test will be 200 (100 for personality test and 100 for service records) and the minimum pass marks may be such as may be prescribed by the Inspector-General. The marks obtained by each candidate in this test will be added to the marks obtained by him in the written examination to determine the total marks obtained by a candidate in the Departmental Examination.