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Union of India - Section

Section 24 in Port of Bombay Passenger Boats Rules, 1962

24. Licensee always to have with him license, etc. and to produce the same when demanded by hirer or passenger

- Every licensee or other attendant of a boat shall always have his license and rules and table of fares with him, and shall on demand produce the same for the information of any hirer of, or passenger by, such boat.