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Madhya Pradesh High Court

Smt. Kalpana Soni vs The State Of Madhya Pradesh on 28 November, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43591 of 2023 (SMT. KALPANA SONI Vs THE STATE OF MADHYA PRADESH) Dated : 28-11-2023 Shri Amardeep Seth - Advocate for the applicant.

Shri Narendra Lodhi - Panel lawyer for the State.

At request of applicant's counsel, the matter is adjourned. List the matter in next week.

(ANURADHA SHUKLA) JUDGE DevS Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 11/29/2023 3:22:29 PM