Madhya Pradesh High Court
Smt. Kalpana Soni vs The State Of Madhya Pradesh on 28 November, 2023
Author: Anuradha Shukla
Bench: Anuradha Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43591 of 2023 (SMT. KALPANA SONI Vs THE STATE OF MADHYA PRADESH) Dated : 28-11-2023 Shri Amardeep Seth - Advocate for the applicant.
Shri Narendra Lodhi - Panel lawyer for the State.
At request of applicant's counsel, the matter is adjourned. List the matter in next week.
(ANURADHA SHUKLA) JUDGE DevS Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 11/29/2023 3:22:29 PM