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[Cites 0, Cited by 1] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(a) in The Indian Telegraph Act, 1885

(a)the telegraph authority shall not exercise the powers conferred by this section except for the purposes of a telegraph established or maintained by the [Central Government] [Substituted by A.O.1937, for "Government".], or to be so established or maintained;