Section 20(3) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
(3)A person who is a member of any authority of the University as a representative of another body, whether of the University or not, shall cease to be a member of such authority if, before the expiry of the term of his membership, he ceases to be a member of that other body by which he was appointed or elected.
