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State of Karnataka - Section

Section 134 in Karnataka Police Act, 1963

134. Authority over the village servants.

- The Police Patel shall have authority to require all village servants, in whatever capacity ordinarily employed, to aid him in performing the duties entrusted to him; and it shall be the duty of the village revenue accountant, whether hereditary or stipendiary, to help the Police Patel in the preparation of returns and proceedings.