Bombay High Court
Sunil Krishnan Anand And Anr vs Siroya Fm Construction Pvt. Ltd. And 2 ... on 25 July, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2393 OF 2019
In
COMMERCIAL SUIT 1076 OF 2019
Sunil Krishnan Anand And Anr. ....PETITIONER
V/S
Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 1725 OF 2022 In Commercial Suit 1076 OF 2019 Anil Gulabdas Shah ....PETITIONER V/S Sunil Krishnan Anand And Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 1949 OF 2019 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 2014 OF 2020 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER Page 1/3 ::: Uploaded on - 29/07/2022 ::: Downloaded on - 29/07/2022 22:01:40 ::: V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 106 OF 2022 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors.. ....RESPONDENT And Sunita Fatesh Mirchandani (prop. Def.no.2a) WITH INTERIM APPLICATION NO. 98 OF 2022 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT (def), Hinjewadi Infra Development And 3 Ors (resp) Mr. Anil G. Shah C.A. of Petitioner no. 1 and Petitioner no. 2 in person present.
Mr. M.M. Vashi, Sr. Advocate a/w Prachi Khandge & Apurva Kulkarni i/b M.P. Vashi Associate for Defendent nos. 1 & 2 Dr. V.Tulzapurkar, Sr.Adv a/w Ms. Manjiri Parasnis for Respondent nos.
4 to 6 Mr. Jaydeep Deo for Respondent S.R.A R.Cama a/w Anish Karande, Mahtab Katariya and Pooja Page 2/3 ::: Uploaded on - 29/07/2022 ::: Downloaded on - 29/07/2022 22:01:40 ::: Jhaveri i/b Katariya and Associatesfor Respondent no.7 f CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 25th July, 2022 P.C. :
S. O. to 01/08/2022 ( H. O. B.).
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