Andhra Pradesh High Court - Amravati
Sadamalla Ambedkar Ashok vs V.Krishna Mohan on 29 November, 2022
re a BS ee PORN NOTICE FOR APPEARANCE IN PERSON AFTER ADMISSION (SEE RULE 18) : iN THE HIGH GOURT OF ANOHRA PRADESH ANARAVAT Original Jurisdiction) TUESDAY THE TWENTY NINETH GAY OF NOVEMBER TWO THOUSANE 3 AND TWENTY TWS PRESENT: TNE NONOURASLE SRE. IUSTICE TARLADA RAJASEKNAR RAO GONTEMPT CASE NO: 3587 OF 2022 Between: ' ibedkar Ashok, Musalayys, Aged BDOUL SS years, Geo sor, Maharaian's PG College, Pool Baugh, Vigianagaram-2. a. Ke anal is hae: fo. Rais Rao, Aged about 39 years, Ye oc, Agsaciate narajah § PG Gallege, Foot Haugh, Vizianagaram "2 3. Sf. Late Saiu Naidu. Aged about O6 years.Gon. 2550F . Maha een '8 PG College, Foal Baugh, Vizianagaram > 4. ny ee ama, Aged sboul 43 years.Qocc, Assonale ollege, Pool Baugh, Vinianagaram-2. Pettionera/Writ Petitioners 9. VUKrighria Mohan, Svo. Not Kneaws fo thes _pettionet Andhra University, Reo is Registrar, Visakhapatnam aS BOS. Arvitra Pradesh, (R-3} Ss. Dr. RASL Raja, Sto Not Rneavr to anciaty of Arnie ane Seisnoe (MANGAS) Vizianagaranr- 535008. (R-4) 3. Dr SL Ratu, Sig Not Known fo the Petitioner, Ma aharaian'srPast <araduate Goliege, Rep by ts Comessondent, Phoa! Bagh, Viglanaganam-53500g. (R-5) Respandents/ Respondent Nod to § 'stitio omer, Maherajah Alaknarayana Rep by Ra Carres ponent Ford WHEREAS the Petitioners have oresented under seas 10 fo 12 of the ig? Oo VA AN: A RUMAR are one mn of cos urts Act 18), above cass | NA AIDANA, praying the 8 ' Court to 2 Punish Ww nde ns "for thelr wilful ane datiberate seobedi iSNS ; passed aaa 06 2017 n WE MP No 2 ; : SPSS? of cod WHER Nes see 3 for hearing on this day and whereas the eran and the arcder ot High Court dated ihe arguments of SRE VNAYA RUMAR ANA A JAIL t he follow ng ORDER:
'Yssue Form] noties to the 1" respondent. List alter four weeks". Ta, i Xrishna Mohan, Sfo. Ne St Kt yawn fo the petitioner Andhra University, Reo by Bs V ; i Reiser, V¥ gakhapatnan-S SS8000s8, Andhra Pradesh 3 SI oe oh ae mnt an hee = eS & may Raa EN Hsobsert fy, Rep by its Vers re ?
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2 gat oa ss ia iad tx 3 : he ibd 8 xHagainam District (Ry RPAD --~ in fore 2 poe ' S art fioner Andhra University, ep by ith $ % HIGH COURT TRRG DATED ON e022 LIST ON 27-12-2022 ORDER EO No Jaa of 2028 FORM NOTICE TO THE 1°" RESPONDENT