Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 16 in The Charitable Endowments Act, 1890 16. General controlling authority of Governor-General in Council .[Repealed by the Devolution Act, 1920 (38 of 1920), section 2 and Schedule I, Part I.]
