Supreme Court - Daily Orders
M.A Sheriff vs The Comm. Of Police Madurai City on 4 July, 2014
B ITEM NO.25 COURT NO.4 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) NO....../2014
CRLMP No.11267/2014
(Arising out of impugned final judgment and order dated 07/08/2013
in CRLOP No.435/2013 passed by the High Court Of Madras At Madurai)
M.A SHERIFF Petitioner(s)
VERSUS
THE COMM. OF POLICE MADURAI CITY & ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 04/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. R. Balasubramaniam, Sr. Adv.
Mr. B. Karunakaran, Adv.
For Mr. S. Gowthaman ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR) (INDU SATIJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2014.07.05 12:05:52 IST Reason: