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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(g) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(g)The procedure to be followed in maintaining records of the proceedings of the meetings of the Board under section 12 (ix).