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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(t) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(t)"University Professor" means a teacher engaged in giving instruction in a department or institute maintained by the University for imparting instruction to the students of the University in the post-graduate standard and possessing such qualifications as may be prescribed by the Statutes ;