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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(4)(i) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

(i)advice the employers and workers and provide them such information as may be considered necessary for complying with the provisions of this Act effectively;