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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(iv) in Punjab Urban Planning and Development Building Rules, 2018

(iv)An incentive of additional 5 percent Floor Area Ratio free of charges and 100 % exemption of building scrutiny fee shall be permissible on submission of Green building Certificate from the following agencies with rating duly verified by rating agencies, namely :-