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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(2) in The Rajasthan Municipal Service Rules, 1963

(2)Subject to the provisions of sub-rule (1), an officer holding a post corresponding to a post encadered in the service on 31-3- 60 shall be eligible for the post specified against each in the following table if he held that post on substantive capacity:-
S. No. Post held on 31-3-1960. Category with gradation of post for whicheligible.
1 2 3
Administrative Officers
1. Municipal Commissioners of Municipal Councilsincluding Municipalities of Ajmer, Alwar, Bikaner, Jaipur,Jodhpur, Udaipur, Beawar and Koath. Municipal CommissionerMunicipality Class I (Municipal Councils).
2. Executive Officer of Class II Municipality andSecretary Class I Municipality[X X X] [Deleted by Notification No. F.24(4) DLB/66/68-11922-12122 dated 15-5-1968, Published in Rajasthan Gazette, Part IV-C dated 17-5-1968]. Executive Officer, Class IIMunicipality.
3. Executive Officer or Secretary of Class IIIMunicipality (including Municipality of Kekri). Executive Officer Class IIIMunicipality.
4. Executive Officer or Secretary of Class IVMunicipality (including Municipality of Deoli and Pushkar). Secretary, Class IV Municipality.
5. Secretary Grade V, VI and VII Municipalitiesand all other unclassified Municipal Boards. Secretary, Class V Municipality.
Technical Officers
6. [ [Substituted by Notification No. F. 18(a) Int./DLB/66-1787 dated 1-2-1966, Published in Rajasthan Gazette, Part IV-C dated 3-3-1966] Revenue Officer of Municipal Councils as atNo. 1 above including Octroi Superintendent and TaxSuperintendent of the Ajmer Municipal Council.] [Substituted by Notification No. F. 18(a) Int./DLB/66-1787 dated 1-2-1966, Published in Rajasthan Gazette, Part IV-C dated 3-3-1966] Revenue Officer Grade I.
(7) [ [Substituted by Notification No. F. 18(a) Int./DLB/66-1787 dated 1-2-1966, Published in Rajasthan Gazette, Part IV-C dated 3-3-1966] Revenue Officer Class II Municipality includingthe Octroi Superintendent of the Municipal Council, Beawar,Asstt. Octroi Officer, Municipal Council, Jaipur and AssistantRevenue Officer, Udaipur Municipal Council.] [Substituted by Notification No. F. 18(a) Int./DLB/66-1787 dated 1-2-1966, Published in Rajasthan Gazette, Part IV-C dated 3-3-1966] Revenue Officer Grade II.
8. Revenue Officer Class II Class III Municipality(including Municipality of Kekri). Revenue Officer Grade II.
9. Engineer (Civil and Mechanical) of MunicipalCouncil as at No. 1 above. Engineer (Civil or Mechanical) asthe case may be.
10. Engineer (Civil and Mechanical) Class IIMunicipality. Junior Engineer (Civil orMechanical) as the case may be.
11. Health Officer of Municipal Councils as at No.1 above. Health Officer Grade I.
12. Health Officer Class II Municipality. Health Officer Grade II.
13. [ [Inserted by Notification No. F. 10(1) LSG/56/36981-37254 dated 3-7-1974, Published in Rajasthan Gazette, Part IV-C dated 22-8-1974] Building/water works Superintendent orAssistant Engineer. Jn. Engineer.
14. Accounts Officer of Municipality. Accounts Officer.
15. Fire Fighting Officer. Fire Fighting Officer.]
16. [ [Added by Notification No. Tax. 10(1) LSG/56/38308-892 dated 26-7-1975, Published in Rajasthan Gazette, Part IV-C dated 24-7-1975, page 169] Medical Officer. Doctor or/Lady Doctor MunicipalCouncil Ajmer and Sri Ganganagar.]
Provided that such of the persons who are considered suitable for a post in the next higher grade as a result of screening under these rules may be considered for appointment to such post if there be no sufficient number of candidate available for such post in the next higher grade :Provided further that such of the persons who are considered unsuitable for a particular grade of post as a result of screening under these Rules may be considered for a post in any of the lower grade.