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Madhya Pradesh High Court

S.L. Seth vs Union Of India on 21 September, 2022

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 19493 of 2019 (S.L. SETH AND OTHERS Vs UNION OF INDIA AND OTHERS) Dated : 21-09-2022 Parties through their respective counsel.

Pleadings are complete. List after ensuing Diwali vacation.

(S. A. DHARMADHIKARI) JUDGE vc Signature Not Verified SAN Digitally signed by VARSHA CHOURASIYA Date: 2022.09.21 16:40:32 IST